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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in The Ammonium Nitrate Rules, 2012

(5)
(a)The storehouse shall be;
(i)constructed at ground level without any mezzanine floor, upper floor or any basement;
(ii)with the floor (plinth) level not less than forty five centimetres from the ground level and well ventilated;
(iii)with at least 23 centimetres thick walls built of brick or stone mortar, or concrete and with roof of RCC or Asbestos or Fibre or GI sheet;
(iv)with sufficient numbers of doors made of steel of minimum three millimetres thick and opening outwards;
(b)Notwithstanding anything contained in sub-clause (iii) storehouse of stevedore may be a shed without side walls.