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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(3)(vi) in The Chhattarpur Farmers Market Bye-Laws, 2004

(vi)Farmer will also submit the affidavit with regard to his/her declaration as a farmer his/her residential address, land crop and family members, etc.;