Section 6 in The Chhattarpur Farmers Market Bye-Laws, 2004
6. Identification of Farmers.
- The following formalities will have to be completed prior to issue of identity card to the farmers for selling their own growing agricultural produce in this market:(i)The format for application and I-card shall be as prescribed by the APMC/DAMB;(ii)The farmers shall produce latest Khatoni, Khasra, Girdawri, proof of lease/tenancy/contract of their Agricultural land to the effect that the applicants are legal owners/tenants of the land in Delhi and are cultivating same for agricultural produce ;(iii)Since the base of issuance of identity card will be land record/lease record/tenancy record, the I-card will be issued after the verification by the officers/officials of the Revenue Department;(iv)The identity card to the bona fide farmers shall be issued under the supervision of the Secretary, DAMB by a team comprising the following after verifying the revenue/relevant records and spot inspection of the field with the help of Revenue staff of the concerned District. The farmer and any other two members of his/her family can use the I-card:(1)Dy. Secretary (Concerned Market Committee).(2)Naib Tehsildar of the concerned Revenue District of GNCT of Delhi.(3)Inspector of Agriculture Department of GNCT of Delhi.(v)The I-card shall be renewed on yearly basis (i.e. financial year basis) only to the recorded land owner or the tenant or to contractor and to their family members as prescribed in the proforma after verification of the records.(vi)Farmer will also submit the affidavit with regard to his/her declaration as a farmer his/her residential address, land crop and family members, etc.;(vii)APMC, Azadpur shall publicise the matter among fruit and vegetable growers of Delhi adequately;(viii)Register containing the details of the identity cards issued shall be maintained by the officer of APMC, Azadpur authorised by the Committee;(ix)Validity of I-card shall be only for that financial year from the date of issue ;(x)For yearly renewal of identity cards the card-holder shall have to apply in the month of February ;(xi)The bogus identity cards shall be cancelled immediately ;(xii)The farmers shall have to sell the fruit and vegetable grown by themselves or on their land only ;(xiii)An inspection register shall be kept at the Camp office ;(xiv)Frequent surprise inspections shall be made by such officers authorized in this behalf by the Marketing Committee, who will put their remarks of inspection in the inspection register ;(xv)Each bona fide farmer may be issued 50 passes/tickets to be issued during all seasons of a calendar year for bringing/selling of the commodities.
