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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Smt. Rodi Devi vs . Sh. Ganga Ram @ Rangi And Others on 12 December, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Smt. Rodi Devi Vs. Sh. Ganga Ram @ Rangi and others FAO No. 241 of 2022 12.12.2022 Present: Mr. G.D. Verma, Senior Advocate, with Mr. B.C. .

Verma, Advocate, for the appellant/applicant.

FAO No. 241 of 2022 Issue notice to the respondents, returnable for 24th March, 2022. Steps for service be taken within one week.

List on 24th March, 2022.

CMP No. 17267 of 2022 Notice in above terms. In the meanwhile, execution and operation of judgment, dated 27.09.2022, passed by the Court of learned Additional District Judge, Nalagarh, District Solan, H.P. in Civil Appeal No. 23-NL/13 of 2019/17, titled as Shri Ganga Ram and others Vs. Smt. Rodi Devi shall remain stayed.

Downloaded copy of this order is valid for compliance.

(Ajay Mohan Goel) Judge December 12, 2022 (bhupender) ::: Downloaded on - 12/12/2022 20:42:58 :::CIS