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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)Each train operator shall, at all times when on duty, be in possession of-
(a)a train operator's handbook containing the general rules and special instructions and the operating and trouble shooting procedures for the train;
(b)the current Working Timetable for the line;
(c)two pairs of such spectacles he is required to wear under medical advice;
(d)a hand lamp capable of showing red, green and white aspects.
(e)a watch; and
(f)a First Aid box.