Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Punjab - Subsection Section 123(ii) in The Punjab Motor Vehicles Rules, 1989 (ii)area or route proposed to be covered under the scheme alongwith the full details of such area or route in the form of an annexure appended thereto;
