Section 123 in The Punjab Motor Vehicles Rules, 1989
123. Particulars of the Scheme
. [Sections 99 and 107(e)(a)] - The proposal regarding a scheme formulated under section 99 shall be in the form of a memorandum and shall contain the following particulars :-(i)name of the State Transport Undertakings;(ii)area or route proposed to be covered under the scheme alongwith the full details of such area or route in the form of an annexure appended thereto;(iii)purpose of the scheme;(iv)number of service proposed to be operated in such area or on such route;(v)Whether the scheme is to the exclusion, complete or partial of other persons or otherwise; and(vi)in case of partial exclusion of other persons, -(a)the extent of the same in favour of the State Transport Undertakings; and(b)mode of grant of remaining services to be operated by others persons or otherwise.
