Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 189] [Entire Act] State of Tamilnadu - Subsection Section 189(2) in Tamil Nadu Co-operative Societies Rules, 1988 (2)The Managing Director shall have an overall control of the day-to-day administration of the sugar mill and all correspondence shall be conducted by him.
