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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(4) in The Orissa Bhoodan and Gramdan Rules, 1972

(4)The Parishad shall maintain, besides the Cash Book the following Accounts Registers-
(a)Bill Register of the Establishment in Form XVII.
(b)Contingent Register in Form No. 29 of the Orissa Treasury Code, Volume II.
(c)Acquittance Roll for pay and travelling allowance of the staff in Form XVIII.
(d)Register of advances made to officers for distribution of subsidy and other advances in Form XIX.
(e)Register of disbursement of subsidy, grants and advances in Form XX.