Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(4)(d) in The Orissa Bhoodan and Gramdan Rules, 1972

(d)Register of advances made to officers for distribution of subsidy and other advances in Form XIX.