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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Telangana - Subsection

Section 93(2)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)number of such votes recorded separately in respect of each candidate in Part II of Form - XXXII;