Section 93(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018
(2)As the votes polled by each candidate are displayed on the Control Unit, the Returning Officer shall have:-(a)number of such votes recorded separately in respect of each candidate in Part II of Form - XXXII;(b)part II of Form - XXXII completed in other respects and signed by the counting supervisor and also by the candidates or their election agents or their counting agents present; and(c)corresponding entries made in a result sheet in Form XXVI and the particulars so entered in the result sheet announced.
