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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(21) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(21)"conversion" means the change from one occupancy to another occupancy or any change in building structure or part thereof resulting in a change of space or use requiring additional occupancy certificate;