Section 16(1) in The Centre for Environmental Planning and Technology University Act, 2005
(1)The Board or Management of the University shall consist of the following members, namely:-(i)the Chairman of the Governing Body;(ii)the President;(iii)the Director;(iv)one expert academician to be nominated by the Chairman in consultation with the President;(v)one representative of the profession or industries to be nominated by the Chairman in consultation with the President;(vi)one eminent personality from the fields of art, literature, humanity and science to be nominated by the Chairman in consultation with the President;(vii)one Dean of the University by rotation to be nominated by the president in consultation with the Director;(viii)one person to be nominated by the University Grants Commission;(ix)one person to be comminuted by the All India Council for Technical Education (AICTE).(x)The Secretary to Government, Higher and Technical Education, Government of Gujarat;(xi)The Secretary to Government, Urban Development and Urban Housing Department, Government of Gujarat;(xii)The Director of Technical Education, Gujarat State.
