Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Gujarat - Subsection Section 16(1)(v) in The Centre for Environmental Planning and Technology University Act, 2005 (v)one representative of the profession or industries to be nominated by the Chairman in consultation with the President;