Himachal Pradesh High Court
Shashi Kumar Sharma vs . Pnb & Ors A/W Connected Matter on 2 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Shashi Kumar Sharma Vs. PNB & Ors a/w connected matter CWP No.1148/2020 and CWP No. 589/2019 .
2.8.2022 Present:- Mr. R.L. Chaudhary, Advocate, for the petitioner(s) in both the petitions.
Mr. Sunil Kumar, Advocate, for the respondents.
Reply on behalf of respondents No.1 and 2 is stated to have been filed, however, the same is not on record. Registry is directed to trace the same and if in order place it on record.
Rejoinder within two weeks. In the meanwhile, steps for the service of respondent No.3 be also taken. List on 30.8.2022.
( Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 2nd August, 2022 (Guleria) ::: Downloaded on - 02/08/2022 20:06:25 :::CIS