Himachal Pradesh High Court
Shashi Kumar Sharma, vs . Pnb And Ors. on 20 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Shashi Kumar sharma, Vs. PNB and ors.
CWP No.1148 of 2020 .
20.6.2022 Present: Mr. R.L. Chaudhary, Advocate for the petitioner.
. Mr. Sunil Kumar, Advocate, for the respondents.
Supplementary affidavit, as appearing from page Nos.53 to 82 is ordered to be detached and placed in the case file of CWP No.589 of 2019.
List on 27.6.2022.
CWP No.589 of 2019 be also listed alongwith this case on the date given.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 20.6.2022 (mamta/raman) ::: Downloaded on - 22/06/2022 20:03:16 :::CIS