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Bengal Presidency - Section

Section 34 in Police Regulations, Bengal , 1943

34. Relations with retired police officers. [§ 12, Act V, 1861].

(a)All serving officers shall keep in touch with retired police officers living in their respective jurisdictions and shall attempt to maintain friendly relations with them. In particular, Circle Inspectors and officers in charge of police-stations shall seek their co-operation whenever their knowledge or experience is likely to prove useful.
(b)An index of such retired officers shall be maintained in the office of the Superintendent, who shall endeavour to sustain their interest in police work by extending to them such courtesies as invitations to conferences, ceremonial parades at headquarters and the like.