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Union of India - Section

Section 18 in The Minerals (Evidence of Mineral Contents) Rules, 2015

18. Potentially Economic (E2) Quantities, reported in tonnes/ volume with grade/ quality, demonstrated by means of a Prefeasibility Study or Feasibility Study in order of increasing accuracy, not justifying extraction under the technological economic, environmental and other relevant conditions, realistically assumed at the time of the determination, but possibly so in the future.