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State of Bihar - Section

Section 5 in The Bihar Municipal Election Rules, 2007

5. Registration Officer.

- The electoral roll of every ward shall be prepared and published by the officer (referred to in these Rules as the Registration Officer) appointed in this behalf by the State Election Commission by notification:Provided that the Registration Officer subject to the direction, control and supervision of the State Election Commission shall coordinate and supervise all works relating to preparation of electoral roll in the area within his jurisdiction.