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[Cites 0, Cited by 0] [Section 484] [Entire Act]

State of Jharkhand - Subsection

Section 484(2) in Bihar Education Code, 1961

(2)Primary Urdu Schools in which religious instructions on Islamic system is given in addition to secular instruction.Madrasas may be maintained or aided by Government while Primary Urdu Schools may be miantained by local bodies or aided from the District Education Fund.
(b)Madrasas and the Madrasa Examination Board.