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State of Jharkhand - Section

Section 484 in Bihar Education Code, 1961

484. Classes of Institutions.

- Recognised Islamic institutions are of two kinds, viz.,
(1)Madrasas, which prepare candidates for the examination held by the Madrasa Examination Board.
(2)Primary Urdu Schools in which religious instructions on Islamic system is given in addition to secular instruction.Madrasas may be maintained or aided by Government while Primary Urdu Schools may be miantained by local bodies or aided from the District Education Fund.
(b)Madrasas and the Madrasa Examination Board.