Himachal Pradesh High Court
Kamar Singh vs . State Of H.P. & Ors. on 10 May, 2022
Bench: Sabina, Satyen Vaidya
Kamar Singh vs. State of H.P. & Ors.
.
CWP No.2519 of 2022 10.05.2022 Present: Mr. Vivek Singh Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr.
Anil Jaswal, learned
Advocate General, accepts notice on behalf of the r Additional respondents and seeks time to file reply.
List again on 31st August, 2022.
( Sabina )
Judge
( Satyen Vaidya )
May 10, 2022 Judge
(Yashwant)
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