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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(5) in Tamil Nadu Private University Rules, 2019

(5)No application, referred to in sub-rule (1) of rule 3 above, shall be entertained, unless a fee of Rs.12,00,000/- (Rupees Twelve lakh only) is paid into the following Head of Account of Government of Tamil Nadu :-"0202 - 01 - 103 - AH 227 05"Provided that a portion of the fee amounting to Rs.6,00,000/- (Rupees Six lakh only) shall be refunded to the sponsoring body, if the Government decides to reject the application under Section 8 of the said Act.