Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1)(c) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(c)The State Transmission Utility may reduce or cancel the allotted capacity of an Open Access customer on account of utilisation after providing appropriate notice;