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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in Nims University Rajasthan, Jaipur Act, 2008

(2)The Dean shall convene meetings of the faculty, as and when required, in consultation with the vice-chancellor and shall preside over the same. He shall formulate the policies and development programme of the faculty and present the same to the appropriate authorities for their consideration.