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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(2)The Head of the Department or Centre or School or Service Centre shall be responsible for the entire working of the Department or Centre or School or Service Centre, subject to the general control of the Director.