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State of Punjab - Section

Section 132 in The Punjab Motor Vehicles Rules, 1989

132. Dangerous projections

. [Section 111] - (1) No mascot or other similar fitting or device shall be carried on any motor vehicle other than a road roller or other vehicles specially constructed or adapted for the construction or maintenance of roads registered in India in any position where it is likely to strike any person with whom the vehicle may collide unless the mascot is unlikely to cause injury or any person by reason of any projection thereon.
(2)No motor vehicle shall be permitted to be used which is so constructed that any axle, hub or hub cap projects laterally more than 102 milimeters beyond the rim of the wheel to which it is attached, unless the axle, hub or hub cap does not project laterally beyond the body or wings of the vehicle and is provided with an adequate guard.