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[Cites 0, Cited by 0] [Section 63A(2)] [Section 63A] [Entire Act]

State of Rajasthan - Subsection

Section 63A(2)(c) in The Rajasthan Municipalities (Election) Rules, 1994

(c)Corresponding entries made in a result sheet in Form 21 and the particulars so entered in the result sheet announced.