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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(c) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(c)No member of the common cadre service or his family member shall bid in any auction of the property belonging to the sugar Mills either directly or indirectly.