Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(7) in The Rajasthan Veterinary Council Rules, 1988 (7)Where a member of the State Council other than its President presided over a meeting of the Council under rule 5 (9), he shall be paid a fee of Rs. 100/-.
