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State of Rajasthan - Section

Section 7 in The Rajasthan Veterinary Council Rules, 1988

7.

(1)The President and other members of the State Council other than the State Government officials and ex-officio members shall, under section 41 of the Act, be paid travelling allowance as applicable to Class I officers of the Government of Rajasthan, for attending the meetings of the said Council and Committee(s).
(2)The members of the Committees other than the members of the State Council, shall also be paid likewise travelling allowances for attending the meeting of the Committees.
(3)The State Government officials who are nominated by the Government of Rajasthan and ex-officio members shall, however be entitled for travelling and other allowances as per Government/institution rules from their respective offices/organisations.
(4)As for the daily allowances for non-official members, they shall be paid amounts equivalent to those admissible to Class I officials of the Government of Rajasthan.
(5)A fee of Rs. 50/- shall be paid to all members other than the President of the State Council and Government Officials who are members for attending a meeting of the State Council or the Executive Committee or other Committees.
(6)For the President or the State Council, if he is not a State Government official, an amount of Rs. 100/- shall be paid for each meeting of the State Council, and Rs. 50/- for other meetings.
(7)Where a member of the State Council other than its President presided over a meeting of the Council under rule 5 (9), he shall be paid a fee of Rs. 100/-.