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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2)(c) in Rajasthan Sanskrit University Act, 1998

(c)The Board may, subject to the approval by the Executive Council, make rules in respect of granting and withdrawing the affiliation, recognition and approval of the institutions and colleges.