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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in Rajasthan Sanskrit University Act, 1998

(2)The Board of Inspection shall have following functions:-
(a)The Board of Inspection shall dispose of the applications received for affiliation, recognition or, as the case may be, approval of the colleges and institutions subject to jurisdiction of the University and arrange for their inspection in the manner specified by the statutes and shall make recommendations to the Executive Council in respect of granting, continuing or cancelling affiliation, recognition or approval;
(b)The Board shall appoint two committees consisting of five members each. One of them shall dispose of the applications for affiliation of the Colleges and the other shall deal with the applications received for approval of the institutions. These Committees shall be appointed for a period of three years; and
(c)The Board may, subject to the approval by the Executive Council, make rules in respect of granting and withdrawing the affiliation, recognition and approval of the institutions and colleges.