Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Jharkhand - Subsection Section 65(ii) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992 (ii)Head Clerk of the District Judge must pass a Sheristedar's test as prescribed by the High Court;
