Section 65 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992
65.
No person shall be eligible for promotion to the posts specified hereto below unless he possesses the qualifications prescribed hereinbelow:-(i)Sheristedar of the District Judge must pass a Sheristedar's test as prescribed by the High Court;(ii)Head Clerk of the District Judge must pass a Sheristedar's test as prescribed by the High Court;(iii)Sheristedar of any other Court and Accountant must pass the tests prescribed therefor by the High Court.
