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State of Punjab - Section

Section 35 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

35. Expulsion from Examination.

- A candidate who refuses to obey the Superintendent of the examination or changes his seat with another candidate or deliberately writes another candidate's Roll No. on his answer-books or creates disturbance of any kind during the examination or otherwise misbehaves in or around the examination hall, shall be liable to expulsion by the Superintendent for that very paper. The Superintendent shall report the case to the Examination Committee which may disqualify the candidate for one to three years according to the circumstance of the charge.A candidate who misbehaves with the Chairman, Registrar or a Member of the Flying Squad or a Member of the Unfair Means Committee of the Council or any other officer/staff member of the Council office shall be deemed to be case of misbehaviour and misconduct. Punishment in such cases shall be awarded by the appropriate committee of the Council and shall be confirmed by the Chairman or the Council as the case may be.