Himachal Pradesh High Court
Baldev Raj & Anr. vs . Shankru Devi (Deceased) Through Lrs on 21 March, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Baldev Raj & Anr. Vs. Shankru Devi (Deceased) through LRs RFA No.322 of 2014 .
21.03.2023 Present: Mr. G.D. Verma, Senior Advocate with Mr. Sumit Sharma, Advocate, for the appellants. None for the respondents.
Let the respondents be again served with court notice returnable for 12.06.2023.
List on 12.06.2023.
Jyotsna Rewal Dua Judge March 21, 2023 Mukesh ::: Downloaded on - 21/03/2023 20:37:51 :::CIS