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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(1) in Tamil Nadu Combined Development and Building Rules, 2019

(1)Structures may be.-
(a)Steel fabricated tower or antenna's on steel pole;
(b)Pre-fabricated shelter of fiber glass or P.V.C. on the building roof top/terrace for equipment;
(c)Masonry Structure or Shelter on the ground for equipment;
(d)D.G. Set with sound proof covers to reduce the noise level.