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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(p) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(p)Construction work done on the land covered with ponds reservoirs rivers, drainage system etc. intered in the revenue records or marked master plan/zonal plan/layout plan;