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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1)(x) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(x)deploy, if necessary, the services of student volunteers or non governmental organisation volunteers for para-legal and other tasks such as contacting the parents of child in conflict with law and collecting relevant social and rehabilitative information about the child.