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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Public Libraries Rules, 2012

(1)The Library Advisory Committee for State Central Library shall be constituted by the State Government consisting of the following, namely:-
(i) Director, Public Libraries Chairperson
(ii) One Librarian/Deputy Librarian of the UniversityLibrary Member
(iii) One representative of an NGO conducting libraryactivities Member
(iv) One regular reader/user of the library Member
(v) Three educationist, out of them -  
(a) One Scholar Member
(b) One Management/Technical expert Member
(c) One Fine Art expert Member
(vi) Librarian of the State Central Library Member Secretary
Provided that out of the aforesaid members, at least one member shall be woman. The chairperson of the committee may, at a meeting of the committee, also invite one person having expertise in particular field, if he deems necessary for the transaction of any particular business.