Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Assam - Subsection Section 13(2) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006 (2)The Managing Committee shall not conduct the affairs of the institution in such a way which may adversely affect the interest of the institution.
