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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1)(xiii) in The Gauhati University Act, 1947

(xiii)Three members to be elected by the Court from amongst its members at its Annual General Meting other then employees and students of the University or the affiliated Colleges.