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State of Assam - Section

Section 12 in The Gauhati University Act, 1947

12. The Executive Council.

(1)The Executive Council shall be the Executive body of the University and shall consist of the following members :
(i)the Vice-Chancellor,
(ii)the Rector,
(iii)the Director of Public Instruction, Assam,
(iv)the Director of Technical Education, Assam,
(v)the Director of Health Services, Assam,
(vi)the Director of Public Instruction, Manipur,
(vii)the Director of Public Inspection, Arunachal Pradesh,
(viii)the Chairman, Board of Secondary Education, Assam.
Other Members
(ix)Two Principals of non-Government affiliated Degree Colleges to be elected from amongst themselves,
(x)One Principal of Government affiliated Degree Colleges to be elected from amongst themselves,
(xi)Two Heads of Departments, other than Deans of Faculties, of the University who are Professors, to be chosen by the Vice-Chancellor by rotation according to seniority for a period of three years,
(xii)One Dean of Faculty to be chosen by the Vice-Chancellor from the Deans of Faculties of the University for a period of three years, by rotation according to seniority.
(xiii)Three members to be elected by the Court from amongst its members at its Annual General Meting other then employees and students of the University or the affiliated Colleges.
(xiv)Two Teachers other than a Dean of Faculty of the University and the Principals of the affiliated Colleges, to be elected by the Academic Council from amongst such Teachers who are its members,
(xv)Three persons nominated by the Government.
(2)Save as otherwise provided and except the ex-officio members all other members shall hold office for a period of three years from the date of their election or nomination, as the case may be :Provided, however, that no person nominated or elected in his capacity as a member of a particular body or as a holder of a particular appointment shall be a member after he ceases to be a member of that body or holder of that appointment, as the case may be.
(3)When a person ceases to be a member of the Executive Council he shall cease to be a member of any of the authorities of the University of which he may happen to be a member by virtue of his membership of the Executive Council.