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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(iii) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iii)In the case of equal number of marks in the Entrance Test, the total percentage of marks in the qualifying examination shall be taken into consideration for fixing the merit of candidate, if the Entrance Test marks and the qualifying examination marks are also equal, marks obtained in the concerned subject of the qualifying examination shall be taken into consideration, if the candidate opts for the same subject.