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State of Andhra Pradesh - Section

Section 13 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

13. Merit List.

- (i) The valuation committee shall, after completion valuation of entrance test papers prepare a master merit list for various categories prepared either manually or mechanically.
(ii)Merit list shall be prepared on the basis of marks obtained in the Entrance Test, subject to sub-rule (iii) of this rule.
(iii)In the case of equal number of marks in the Entrance Test, the total percentage of marks in the qualifying examination shall be taken into consideration for fixing the merit of candidate, if the Entrance Test marks and the qualifying examination marks are also equal, marks obtained in the concerned subject of the qualifying examination shall be taken into consideration, if the candidate opts for the same subject.
(iv)Marks of the candidates in order of merit and in order of Hall Ticket number will be displayed on the notice board of the University and at respective Colleges of Indian Systems of Medicine and Homoeopathy.
Note. - If the candidate fails to submit the memo of marks from first year to final year of BAMS/BUMS/BHMS/MBS (H) Course, the minimum marks shall be taken into Consideration.
(v)Re-totalling of marks: Any candidate who wishes to have re-totalling of marks, should apply to the Registrar, N.T.R. University of Health Sciences, Vijayawada within (5) days of announcement of the results enclosing a fee of Rs. 500/- or as may be prescribed from time to time by N.T.R. University of Health Sciences, Vijayawada by crossed D.D. drawn in favour of Registrar N.T.R. University of Health Sciences, Vijayawada payable at Vijayawada.