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State of Tamilnadu - Section

Section 88 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

88. Use of telephones.

(1)No new telephone or extension thereof shall be installed without the prior approval of the Government by the Board and market committee.
(2)The orders issued by the Government, from time to time, regarding the usage of the telephone shall be followed by the Board and market committee.