Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Tamilnadu - Subsection Section 88(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (2)The orders issued by the Government, from time to time, regarding the usage of the telephone shall be followed by the Board and market committee.
