Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Gujarat - Subsection Section 34(3) in Kamdhenu University Act, 2009 (3)The University with the concurrence of the State Government may establish regional or the zonal research stations and sub-stations in different zones within its territorial jurisdiction for the conduct of research including operational research.
